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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(1)(a) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(a)application shall be invited at appropriate intervals but at least once each year, form indigent senior citizen as defined in section 19 of the Act, desirous of living in the home;