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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(6)(a) in The Delhi Narcotic Drugs Rules, 1985

(a)in case of powders, solution or ointment, with the total quantity of the drugs in the packages or bottle and the percentage of the manufactured drugs in the powder of ointment, and