Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in The Tamil Nadu Prevention Of Incitement To Refuse Or Defer Payment Of Tax Act, 1981 4. Abetment to be an offence Whoever abets the commission of any offence punishable under section 3 shall be deemed to have committed that offence.
