Calcutta High Court
Md. Mofazzular Rahman & Ors vs Md. Sarfaraz Alam & Ors on 21 January, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
GA No. 2082 of 2019
GA No. 2627 of 2019 with
CS No. 174 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MD. MOFAZZULAR RAHMAN & ORS.
Versus
MD. SARFARAZ ALAM & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 21st January, 2020.
Mr. S.K. Kapur, Sr. Adv.
Mr. Rudraman Bhattacharya, Adv.
Mr. Sorjya Ganguli, Adv.
Ms. Pooja Chakrabarti, Adv.
Mr. Somdutta Bhattacharyya, Adv.
Ms. Priyanka Prasad, Adv.
Ms. Radhika Misra, Adv.
Mr. Debjyoti Saha, Adv.
...for the petitioners
Mr. Anindya Kumar Mitra, Sr. Adv.
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Jishnu Chowdhury, Adv.
Mr. Aritra Basu, Adv.
Mr. Ratul Das, Adv.
Mr. Amitabh Ray, Adv.
Mr. Anurag Bagaria, Adv.
...for respondent no. 1
Mr. Ranjan Bachwat, Sr. Adv. Mr. D.N. Sharma, Adv.
Mr. Ankan Rai, Adv.
Mr. Ratnesh Rai, Adv.
Mr. Anunoy Basu, Adv.
...for respondent nos. 2 & 3 2 The Court : Hearing concluded. Judgment reserved on the two applications.
On the prayer of the learned Advocate appearing for the plaintiffs, leave is granted to file the additional written statement dealing with the counter-claim of the defendant no.1 in the department by January 24, 2020.
(DEBANGSU BASAK, J.) R.Bhar