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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(1) in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

(1)"carriage charges" means charges payable for carrying of goods by transport vehicle as may be determined by the Government from time to time;