Delhi High Court - Orders
Interglobe Enterprises Pvt Ltd & Ors vs Dcit Circle 10(1) & Anr on 7 July, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~A-1829
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7022/2021 & CM APPLs.22160-22161/2021
INTERGLOBE ENTERPRISES PVT LTD & ORS. ..... Petitioners
Through: Mr.Nagesh Kumar Behl, Advocate
with Mr.Mayank Pachavri and
Mr.Rajat Tayal, Advocates.
versus
DCIT CIRCLE 10(1) & ANR. ..... Respondents
Through: Mr.Udit Sharma, Advocate for
Ms.Vibhooti Malhotra, Sr.Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 07.07.2022 At the request of learned counsel for the respondents, adjourned to 30th August, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JULY 7, 2022 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:08.07.2022 18:20:41