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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(c) in The Orissa High Court (Appointment of Staff) Rules, 1963

(c)an honours Graduate with at least ten years' experience in any subordinate Court or a Law Graduate with one year practice at the Bar or three years' experience in any subordinate Court for appointment to a post in category 5 (a) Class III ;