Delhi High Court - Orders
Dr. P. V. Vijayaraghavan And Ors vs Nityam Software Solution Pvt. Ltd., & ... on 17 May, 2023
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 414/2020 and IA No. 12483/2020, IA No. 567/2021,
IA No. 4577/2021, IA No. 5934/2021, IA No. 6880/2021, IA
No. 7962/2021, IA No. 4052/2022, IA No. 7859/2022
DR. P. V. VIJAYARAGHAVAN AND ORS.
..... Plaintiffs
Through: Mr. Manish Kumar, Mr. Piyush
Kaushik, Ms. Aparajita Jha,
Advocates
versus
NITYAM SOFTWARE SOLUTION PVT. LTD., & ORS.
..... Defendants
Through: Mr. Ashish Choudhury and Mr.
Anand Kamal, Advocates for
D-3 appeared throuighVC
Dr. Atul Srivastava and Mr.
Ujjwal Bhardwaj, Advocates
for D-4
Dr. Navin Thakker, Ms.
Archana PAthak Dave and Ms.
Saumya Shrivastava, Advocates
for D-5
Dr. Jammal and Mr. Ankul Raj,
Advocates for D-6
Mr. Virag Gupta and Mr.
Vishal Arun Mishra, Advocates
for D-7
Mr. Siddhant Nath, Advocate
for D-8
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 17.05.2023 IA No. 1823/2023 (application filed by the plaintiffs u/S 151 CPC) Replies filed by defendants no. 3,4,5 and 7 are filed.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 12:07:46 Matter is adjourned for arguments on the present application for hearing on the next date of hearing. Let copy of this order be communicated by learned counsel for defendants no. 3,4,5 and 7.
Renotify on 7th July, 2023.
DHARMESH SHARMA, J MAY 17, 2023 savita Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 12:07:46