Delhi High Court - Orders
Dcm vs Regional Provident Fund Commissioner on 29 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2073/2011
DCM ..... Petitioner
Through: Mr. Harvinder Singh, Ms. Gunjan
Negi and Ms. Rashi Aggarwal,
Advocates
versus
REGIONAL PROVIDENT FUND COMMISSIONER
..... Respondent
Through: Mr. Siddharth, Standing Counsel for
EPFO with Mr. Anshul Saxena,
Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 29.04.2024
List on 25th October, 2024.
CHANDRA DHARI SINGH, J
APRIL 29, 2024
gs/ryp
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