Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 5 in East Kolkata Wetlands (Conservation and Management) Rules, 2006

5. Resignation of nominated Member.

-A nominated Member may, by giving in writing under his hand, addressed to the State Government, resign from the Authority and such resignation shall take effect from the date on which it is accepted by the State Government or on expiry of thirty days from the date of tendering the resignation, whichever is earlier.