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Karnataka High Court

M/S Beml Limited vs Beml Contract Workers Union on 16 December, 2025

Author: Pradeep Singh Yerur

Bench: Pradeep Singh Yerur

                                              -1-
                                                          NC: 2025:KHC:53586
                                                         WP No. 1583 of 2025


                   HC-KAR



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 16TH DAY OF DECEMBER, 2025

                                             BEFORE
                        THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
                            WRIT PETITION NO. 1583 OF 2025 (GM-CPC)
                   BETWEEN:

                   1.    M/S.BEML LIMITED,
                         BEML NAGAR,
                         K.G.F - 563 115.

                         REPRESENTED BY ITS AGM (HR),
                         MR.A.P.J DEEPAK.

                                                                ...PETITIONER
                   (BY SRI.PRASHANTH.B.K., ADVOCATE [ABSENT])

                   AND:

                   1.    BEML CONTRACT WORKERS UNION,
                         NO.91, SWIMMINGBATH LANE,
Digitally signed         OORGAUM POST,
by
GAVRIBIDANUR             K.G.F.-563 120.
SUBRAMANYA               REPRESENTED BY ITS PRESIDENT.
GUPTA
SREENATH
Location: HIGH
COURT OF           2.    BEML EX. TRAINEE CONTRACT
KARNATAKA
                         OPERATORS' UNION
                         NO.1676, 2ND BLOCK,
                         ANDERSONPET,
                         KGF-563 113,
                         REPRESENTED BY ITS PRESIDENT.

                   3.    BEML RC-II UNIT CONTRACT OPERATORS
                           -2-
                                      NC: 2025:KHC:53586
                                     WP No. 1583 of 2025


HC-KAR



     AND WORKERS UNION (CITU),
     B-86, BHARATH NAGAR,
     BEML NAGAR,
     K.G.F.-563 115,
     REPRESENTED BY ITS PRESIDENT.

4.   BEML HFU CONTRACT OPERATORS
     AND WORKERS UNION
     B-86, BHARATH NAGAR,
     BEML NAGAR,
     K.G.F.-563 115,
     REPRESENTED BY ITS PRESIDENT.

                                          ...RESPONDENTS
(BY SRI.L.MURALIDHAR PESHWA., ADVOCATE)



      THIS WRIT PETITION IS FILED UNDER ARTICLES 226

AND 227 OF THE CONSTITUTION OF INDIA SEEKING TO

QUASH THE ORDER DATED 12.12.2024 PASSED BY LEARNED

ADDITIONAL SENIOR CIVIL JUDGE AND JMFC, AT K.G.F IN

MA.NO.91/2024, (ANNEXURE-J).


      THIS PETITION, COMING ON FOR ORDERS, THIS DAY,

ORDER WAS MADE THEREIN AS UNDER:
                                     -3-
                                                    NC: 2025:KHC:53586
                                                   WP No. 1583 of 2025


HC-KAR




CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR


                            ORAL ORDER

Though the petition is listed today for orders regarding non-compliance of office objections for the sixth time, there is no representation on behalf of the petitioner.

The petitioner has not complied the objections raised by registry. It appears that the petitioner is not interested in the matter. Accordingly, this petition is dismissed for non-prosecution.

Sd/-

(PRADEEP SINGH YERUR) JUDGE MRP List No.: 2 Sl No.: 29