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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(9) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(9)'Emoluments' - The term 'Emoluments' for the purpose of these rules means pay, as defined in Rule 2.44 of the Punjab Civil Services Rules, Volume -I, Part-I, including Dearness Pay as determined by the orders of the Punjab Government issued from time to time, which the employee may be receiving immediately before his retirement or the date of his death.