Bombay High Court
Smt. Anjana Narayan Kamble And Ors vs Branch Manager, Reliance General ... on 7 January, 2020
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 1150 OF 2018
In
FIRST APPEAL STAMP NO. 26961 OF 2017
Branch Manager,reliance General Insurance ....Applicant
Co.ltd.
V/S
Smt.anjana Narayan Kamble And Ors. ....Respondent
WITH CIVIL APPLICATION IN FA NO. 2874 OF 2019 In FIRST APPEAL LODGING NO . 26961 OF 2017 Smt. Anjana Narayan Kamble And Ors. ....Applicant V/S Branch Manager, Reliance General Insurance ....Respondent Co. Ltd. And Anr.
Ms Shalini Shankar, Advocate For Applicant. ( MENTIONED AT 5.00 p.m. ) Mr Sujay H Gangal, Advocate For Respondent No.1 To 3 CORAM : R.D. DHANUKA, J DATE : 7th January, 2020 P.C. :
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