Himachal Pradesh High Court
Rajeev Aggarwal vs . Radha Rani & Ors. on 9 May, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rajeev Aggarwal vs. Radha Rani & ors.
.
CMPMO No. 384 of 2015.
09.05.2022 Present: Mr. R.K. Bawa and Mr. Ashok Kumar Sood, Senior Advocates, with Mr. Ajay Kumar, Advocate, for the petitioner.
Mr. Y.P. Sood, Advocate, for respondent No. 1.
Mr. G.C. Gupta, Senior Advocate, with Ms. Meera Devi, Advocate, for respondent No. 2.
Mr. Umesh Kanwar, Advocate, for respondent No. 3.
Learned counsel for respondent No. 3 submitted that application has been filed for placing on record certain documents. Office to trace the same and place it on record, if in order. In the meanwhile reply, if any, to this application be also filed by the non-applicants.
List after four weeks, as prayed for.
May 9, 2022 (Jyotsna Rewal Dua),
(PK) Judge.
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