Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 29 in The Rajasthan Medical Rules, 1957 29. The decision of the State Government on any question that may arise as to the intention, construction or application of these rules shall be final.Vacation of scat by a member of the Council whose name is removed from the register.
