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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(iv) in The Punjab State Legislature Officers, Ministers and Members (Medical Facilities) Act, 1965

(iv)a Member of the [-] [Omitted by the Adaptation of Punjab Laws Order, 1970.] Punjab Legislative Assembly.