Supreme Court - Daily Orders
Stressed Assets Stabilization Fund ... vs G.Eswara Rao on 7 April, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai, Hrishikesh Roy
1
ITEM NOS.13+14+15 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3228/2020
STRESSED ASSETS STABILIZATION FUND (SASF) Appellant(s)
VERSUS
G.ESWARA RAO & ANR. Respondent(s)
(IA No.94716/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No.94715/2020-STAY APPLICATION and IA No.109513/2020-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES.[ TO BE TAKEN UP IMMEDIATELY
AFTER THE FRESH MATTERS ARE OVER] )
WITH
Civil Appeal No(s). 3765/2020 (Item No. 14)
FOR EX-PARTE STAY ON IA 119915/2020
WITH
C.A. No. 3/2021 (XVII) (Item No. 14.1)
(FOR ADMISSION and IA No.215/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 323/2021 (XVII) (Item No. 14.2)
(FOR ADMISSION and I.R. and IA No.16382/2021-STAY APPLICATION)
Special Leave Petition (C) No(s). 1168/2021 (Item No. 15)
(FOR ADMISSION and I.R. and IA No.9964/2021-EXEMPTION FROM FILING
AFFIDAVIT and IA No.9962/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 07-04-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s)
In CA 3228/2020 Mr. Sidhartha Barua, Adv.
Ms. Adity Gupta, Adv.
Ms. Jasmine Damkewala, AOR
Mr. Praful Jindal, Adv.
Ms. Ritika, Adv.
Ms. Vaishali Sharma, Adv.
Mr. Dinesh Chander Trehan, Adv.
Signature Not Verified
Digitally signed by R
In CA 3765/2020
Natarajan
Date: 2021.04.07 Mr. Mukul Rohatgi, Sr. Adv.
17:15:37 IST
Reason:
Mr. Sanjay Kapur, AOR
Mr. V M Kannan, Adv.
Ms. Megha Karnwal, Adv.
Mr. Arjun Bhatia, Adv.
2
In CA 3/2021 Mr. Shyam Divan, Sr. Adv.
Mr. Sanjay Bhatt, Adv.
Mr. Sumit Nagpal, Adv.
Ms. Akansha Srivastava, Adv.
Mr. Rabin Majumder, AOR
In CA 323/2021 Mr. Ramji Srinivasan, Sr. Adv.
Mr. Abhirup Dasgupta, Adv.
Mr. Ishaan Duggal, Adv.
Ms. Bhawana Sharma, Adv.
Ms. Rajshree Chaudhary, Adv.
Mr. Mohit D. Ram, AOR
For Respondent(s)
In CA 3228/2020 Mr. Saurabh Kirpal, Sr. Adv.
Mr. Mayank Jain, Adv.
Mr. Parmatma Singh, AOR
Madhur Jain, Adv.
In CA 3765/2020 Mr. C.A. Sundaram, Sr. Adv.
Mr. Abhijeet Sinha, Adv.
Ms. Rohini Musa, Adv.
Mr. Zafar Inayat, Adv.
Mr. Aditya Shukla, Adv.
Ms. Pallavi Pratap, AOR
In CA 3765/2020 Mr. Sriram P, AOR
In CA 3/2021 Mr. Jayesh B. Dolia, Adv.
Mr. R.V. Prabhat, Adv.
In CA 323/2021 Mr. Abhijeet Sinha, Adv.
Mr. Sandeep Bajaj, Adv.
Mr. Soayib Qureshi, AOR
Mr. Devansh Jain, Adv.
Mr. Aditya Shukla, Adv.
Mr. Ajay Sharma, Adv.
In CA 323/2021 Mr. Sanjeev Kumar, Adv.
Mr. Anshul Sehgal, Adv.
Faisal Sherwani, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned Senior Counsel/Counsel appearing for the parties at considerable length. Arguments concluded.
Judgment reserved.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER