Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 3 in R.K. University First Statutes, 2011 3. The President: Appointment and Powers. - [3.1] (a) The chairman of the sponsoring body shall be the President of the University.(b)The tenure of the President shall be of three years on the completion of which he shall be eligible for reappointment.
