Kerala High Court
N.Sambasivan Nair vs Sri.T.P.Senkuamr(Age And Father'S ... on 20 October, 2009
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 1148 of 2009(S)
1. N.SAMBASIVAN NAIR, KARTHIKA,
... Petitioner
Vs
1. SRI.T.P.SENKUAMR(AGE AND FATHER'S NAME
... Respondent
2. SRI.S.RAJASEKHARAN NAIR,THE FINANCIAL
3. SRI.SUKUMARAN NAIR, THE ASSISTANT
For Petitioner :SRI.THOMAS ABRAHAM
For Respondent : No Appearance
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :20/10/2009
O R D E R
S. Siri Jagan, J.
=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-=-= Cont. Case (C) No. 1148 of 2009 =-=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-= Dated this, the 20th October, 2009.
J U D G M E N T Counsel for the petitioner agrees that the directions contained in Annexure 1 judgment has been complied with. Accordingly, the contempt case is closed.
Sd/- S. Siri Jagan, Judge. Tds/ [true copy] P.S to Judge.