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Kerala High Court

N.Sambasivan Nair vs Sri.T.P.Senkuamr(Age And Father'S ... on 20 October, 2009

Author: S.Siri Jagan

Bench: S.Siri Jagan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

Con.Case(C).No. 1148 of 2009(S)


1. N.SAMBASIVAN NAIR, KARTHIKA,
                      ...  Petitioner

                        Vs



1. SRI.T.P.SENKUAMR(AGE AND FATHER'S NAME
                       ...       Respondent

2. SRI.S.RAJASEKHARAN NAIR,THE FINANCIAL

3. SRI.SUKUMARAN NAIR, THE ASSISTANT

                For Petitioner  :SRI.THOMAS ABRAHAM

                For Respondent  : No Appearance

The Hon'ble MR. Justice S.SIRI JAGAN

 Dated :20/10/2009

 O R D E R

S. Siri Jagan, J.

=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-=-= Cont. Case (C) No. 1148 of 2009 =-=-=-=-=-=-=-=-=--=-=-=-=-=-=-=-=-= Dated this, the 20th October, 2009.

J U D G M E N T Counsel for the petitioner agrees that the directions contained in Annexure 1 judgment has been complied with. Accordingly, the contempt case is closed.

Sd/- S. Siri Jagan, Judge. Tds/ [true copy] P.S to Judge.