Section 27(a) in Life Insurance Corporation General Rules, 1956
(a)[ maintenance of a register or minutes or book or giving notice or submission of a certificate or calling for information or filing of a statement shall be satisfied if the same is maintained, given, submitted, called for or filed, as the case may be, in the form of an electronic record as defined in the Information Technology Act, 2000 (21 of 2000);] [Substituted by Notification No. G.S.R. 171(E), dated 3.3.2022.]
