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State of Odisha - Section

Section 10 in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959

10. Subscriber's Accounts.

(1)An account shall be opened in the name of each subscriber in which shall be credited :
(i)the subscriber's subscription;
(ii)contributions made by Corporations to his/her accounts;
(iii)interest on subscriptions; and
(iv)interest on contributions.
(2)If a subscriber has been subscribing to any other Contributory Provident Fund previously he/she may transfer the previous fund to the credit of his/her account with the Corporation.