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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8) in The Indo-Tibetan Border Police Force Rules, 1994

(8)The Director General may also specify officers who shall exercise the disciplinary powers of an Inspector General, and Deputy Inspector General or Additional Deputy Inspector General respectively in respect of persons belonging to or doing detachment duty at his Headquarters.