Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 14 in The Rajasthan Medical Rules, 1957

14.

(1)On receipt of each nomination paper, the Returning Officer shall forthwith endorse thereon the date and hour of its receipt
(2)He shall examine each nomination paper and shall record on it his decision accepting or rejecting the same, and if a nomination paper is rejected, shall state in brief his reasons for such rejection e.g. that it does not comply with the requirements of any particular rule or that it has arrived after the latest date and time fixed for the receipt of nomination.