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State of Rajasthan - Section

Section 19 in Rajasthan Cinemas (Regulation) Rules, 1959

19. Structure to be tire-proofed.

- Every Cinema shall be enclosed with proper internal or partition walls of brick or stone and the floors, tiers and roof of the auditorium and all parts used by the public shall be constructed of fire resisting materials to the satisfaction of the licensing authority.[Provided that the licensing authority will have no objection even if "Lok-Chhavi" are kept open without roofing or roof-covering.] [ Added wide Notification No. F. 1/7(2) Homes 5/77 dated 28.8.1982, Published in Rajasthan Gazetted Part III B dated 9.9.1982 P. 9.]