Section 3(d) in The Import of Cotton Into India Regulations, 1972

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Union of India - Subsection

Section 3(d) in The Import of Cotton Into India Regulations, 1972

(d)No vessal discharge cotton during a period of rain, mist or drizzle.

(ii)By air except through the airport of Santa Cruz (Bombay) or Meenambakem (Madras) Dum Dum (Calcutta) or Palam/Safdarjung (New Delhi) and unless the following conditions or complied with namely : -

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Union of India - Subsection

Section 3(d) in The Import of Cotton Into India Regulations, 1972