Section 4(23) in Karnataka Samskrita Vishwavidyalaya Act, 2009

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State of Karnataka - Subsection

Section 4(23) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(23)

(a)to establish Directorates for supportive education leading to Sahitya;

(b)for distant and online education;

(c)for publications (Prasaranga);

(d)Directorate for any other purposes;