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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(16) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(16)other words and expressions used but not defined in this Act shall have the meanings respectively assigned to them in the Bombay Irrigation Act, 1879 (Bombay VII of 1879).