Punjab-Haryana High Court
Csa Infratech Private Limited vs Rock And Storm Hospitality on 15 January, 2026
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
264
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
ARB-714-2025 (O&M)
Date of Decision:15.01.2026
CSA INFRATECH PRIVATE LIMITED
....Petitioner(s)
Versus
ROCK AND STORM HOSPITALITY
.....Respondent(s)
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
Present: Mr. Jaspal Singh Pannu, Advocate, for the petitioner.
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JASGURPREET SINGH PURI, J. (Oral)
1. Learned counsel for the petitioner prays for withdrawal of the present petition in order to enable the petitioner to file a fresh petition with better particulars.
2. Dismissed as withdrawn with the liberty aforesaid.
15.01.2026 (JASGURPREET SINGH PURI)
rakesh JUDGE
Whether speaking : Yes/No
Whether reportable : Yes/No
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