Delhi High Court - Orders
Kone Elevator India Private Limited vs Commissioner, Central Tax Delhi West & ... on 21 April, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15831/2024
KONE ELEVATOR INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Sparsh Bhargava, Ms. Ishita
Farsaiya and Ms Vanshika Taneja,
Advs.
versus
COMMISSIONER, CENTRAL
TAX DELHI WEST & ORS. .....Respondents
Through: Mr. Akshay Amritanshu, Senior
Standing Counsel, CBIC with Ms
Drishti Saraf & Ms Pragya Upadhyay,
Advs. for R-1 to 3. (M: 99312 82222)
Mr. Premtosh K. Mishra (CGSC) with
Mr. Manish Vashist, Ms. Sanya Kalsi,
Advs. for UOI.
Ms. Urvi Mohan, Mr. Kunwar Raj
Singh, Advs. for Mr. K.G.
Gopalakrishnan, Adv. for GNCTD.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 21.04.2025
1. This hearing has been done through hybrid mode.
2. It is already 4:45 PM. No time left.
3. List on 25th August, 2025. Interim orders to continue.
PRATHIBA M. SINGH, J.
RAJNEESH KUMAR GUPTA, J.
APRIL 21, 2025/dk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2025 at 22:01:44