Himachal Pradesh High Court
Mahindra Holidays & Resorts India Ltd. vs . State Of H.P & Anr. on 16 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Mahindra Holidays & Resorts India Ltd. vs. State of H.P & anr.
Cr. MMO No.152/2018 with Cr. MMO No.151/2018 16.12.2022 Present: Mr. Sanjay Verma, Advocate vice Mr. Parveen Chandel, Advocate, for the petitioner(s) in both the petitions.
Mr. Bharat Bhushan, Addl. AG, for the respondents in both the petitions.
r At the request of learned vice counsel for the petitioner, list after four weeks.
( Sushil Kukreja ) Judge 16th December, 2022 (CS) ::: Downloaded on - 16/12/2022 20:38:53 :::CIS