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Himachal Pradesh High Court

Mahindra Holidays & Resorts India Ltd. vs . State Of H.P & Anr. on 16 December, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Mahindra Holidays & Resorts India Ltd. vs. State of H.P & anr.

Cr. MMO No.152/2018 with Cr. MMO No.151/2018 16.12.2022 Present: Mr. Sanjay Verma, Advocate vice Mr. Parveen Chandel, Advocate, for the petitioner(s) in both the petitions.

Mr. Bharat Bhushan, Addl. AG, for the respondents in both the petitions.

r At the request of learned vice counsel for the petitioner, list after four weeks.

( Sushil Kukreja ) Judge 16th December, 2022 (CS) ::: Downloaded on - 16/12/2022 20:38:53 :::CIS