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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

(5)List prepared by the respective Selection Committees under sub- rule (4) above shall be sent to the Appointing Authority together with service records, if any, of all the candidates included in the list as also of those not selected, if any.