Section 4(9)(n) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

(n)to suggest such forms and registers as are, from time to time, prescribed by the Act, Statutes, Ordinances, Rules or Regulations.

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