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Bombay High Court

Milind Vasant Kirtane vs Sunil Vasant Kirtane (Deceased) on 11 October, 2018

21 nadaf Before: Shri K.K. Trivedi, Addl. Registrar (O.S.)/ Addl. Prothonotary & Senior Master Date : 11th October 2018 MENTIONED, NOT ON BOARD :

21] TP/2296/2018 ) Ms.Saroj Chirawawala I/b. Saroj ) Chirawawala & Associates, Advocate for ) Petitioner.
) ) P.C.: By praecipe 4th October 2018 Advocate ) for Petitioner is seeking to carry out ) corrections as per praecipe. ) ) Perused praecipe. Since corrections to ) be carried out are minor in nature, ) corrections allowed as per praecipe, if ) petition, is pending. Advocate for ) Petitioner to affix signature and date ) against the same. Corrections to be ) carried out within three weeks from ) today.
Addl. Registrar (O.S.)/ 11/10/2018 Addl. Prothonotary and Senior Master ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 00:11:38 :::