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State of Madhya Pradesh - Section

Section 10 in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973

10. Physical fitness.

- Candidates selected for the award of the scholarships shall satisfy the standards of Physical fitness prescribed in the Indian Aircraft Rules for the issue of 'Private Pilot Licence'. They shall accordingly undergo a medical examination by a Medical Officer approved by the Club and the fees for such examination shall be met by the candidates themselves.