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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(5) in The Delhi Narcotic Drugs Rules, 1985

(5)A separate page of the register shall be assigned to each of the following classes of drugs or preparations containing such drugs:
(a)Medical opium and preparations containing medicinal opium;
(b)Morphine and preparations containing morphine;
(c)Dihyropydroxy condeinone (that is derivative of morphine and commonly known as Ducodal) and its preparations;
(d)Dihydrocodinone (that is, derivative of morphine and commonly known as Disodide) and its preparations;
(e)Pethidine and its preparations; and
(f)Dihydromorphine (that is, derivatives of morphine commonly known as Dilaoddide) and its preparations.