Supreme Court - Daily Orders
Stressed Assets Stabilization Fund ... vs V. Padmakumar on 10 February, 2021
Bench: Rohinton Fali Nariman, Hemant Gupta, B.R. Gavai
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ITEM NO.8 + 17 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3/2021
STRESSED ASSETS STABILIZATION FUND (SASF) Appellant(s)
VERSUS
V. PADMAKUMAR & ANR. Respondent(s)
(FOR ADMISSION and IA No.215/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
with
Civil Appeal No(s). 323/2021
(FOR ADMISSION and I.R. and IA No.16382/2021-STAY APPLICATION)
Date : 10-02-2021 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE B.R. GAVAI
Counsel for the
parties Mr. Shyam Divan, Sr. Adv.
Mr. Sanjay Bhat, Adv.
Mr. Sumit Nagpal, Adv.
Mr. Sudipto Sicar, Adv.
Ms. Mousumi Roy, Adv.
Ms. Akansha Srivastava, Adv.
Mr. Rabin Majumder, AOR
Mr. Ramji Srinivasan, Adv.
Mr. Abhirup Dasgupta, Adv.
Mr. Ishaan Duggal, Adv.
Ms. Bhawana Sharma, Adv.
Ms. Monisha Handa, Adv.
Mr. Mohit D. Ram, Adv.
Mr. Nakul Dewan, Sr. Adv.
Mr. Sandeep Bajaj, Adv.
Mr. Soayib Qureshi, Adv.
Signature Not Verified
Mr. Devansh Jain, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2021.02.11
16:52:02 IST
Reason: Mr. Sanjeev Kumar, Adv.
Mr. Abhishek Kisku, Adv.
Mr. Anshul Sehgal, Adv.
Mr. Faisal Sherwani, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal No. 3 OF 2021 [Item No. 8] Issue notice.
Tag with Civil Appeal No. 3741 of 2020. Civil Appeal No. 323 OF 2021 [Item No. 17] Issue notice.
Tag with Civil Appeal No. 3741 of 2020. In the meantime, there shall be stay of the proceedings before the NCLAT.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER