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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(h) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(h)"Liabilities" include all liabilities, debts, duties, obligations and other outgoing including statutory liabilities and Government levies of whatever nature and contingent liabilities which may arise in regard to the dealings before the appointed date in respect of the Undertakings transferred under this scheme.