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Calcutta High Court

Cit.Cen.I vs Binani Industries Ltd on 25 September, 2014

Author: Soumitra Pal

Bench: Soumitra Pal

                                    ORDER SHEET
                           IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction (Income Tax)
                                   ORIGINAL SIDE

                                ITAT No. 54 of 2014
                               G.A. No. 1637 of 2014

                                     CIT.CEN.I

                                       Versus

                               BINANI INDUSTRIES LTD


   BEFORE:

   The Hon'ble JUSTICE SOUMITRA PAL

The Hon'ble JUSTICE ARINDAM SINHA Date : 25th September, 2014.

Ms. Maitraiyee Bhattacharjee, Advocate Mr.A.K. Dey, Advocate The Court : It is submitted by Ms. Maitraiyee Bhattacharjee that Mrs. A.G. Gutgutia is engaged on behalf of the appellant and that she is unwell and unable to attend Court. Adjournment has been prayed on that ground. Mr. A.K. Dey does not oppose such prayer. Let the matter appear in the list under the same heading on 29.10.2014.

(SOUMITRA PAL, J.) (ARINDAM SINHA, J.) km AR(CR)