Calcutta High Court
Cit.Cen.I vs Binani Industries Ltd on 25 September, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
ITAT No. 54 of 2014
G.A. No. 1637 of 2014
CIT.CEN.I
Versus
BINANI INDUSTRIES LTD
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
The Hon'ble JUSTICE ARINDAM SINHA Date : 25th September, 2014.
Ms. Maitraiyee Bhattacharjee, Advocate Mr.A.K. Dey, Advocate The Court : It is submitted by Ms. Maitraiyee Bhattacharjee that Mrs. A.G. Gutgutia is engaged on behalf of the appellant and that she is unwell and unable to attend Court. Adjournment has been prayed on that ground. Mr. A.K. Dey does not oppose such prayer. Let the matter appear in the list under the same heading on 29.10.2014.
(SOUMITRA PAL, J.) (ARINDAM SINHA, J.) km AR(CR)