Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 40 in The Orissa Ayurvedic Medicine Rules, 1960 40. The Registrar shall be present at every meeting of the Council and the Faculty and shall take down the minutes of the proceedings at such meetings in Minute Books separately.
