Calcutta High Court
M. P. Gupta vs Union Of India on 11 December, 2013
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
ORDER SHEET
WP No.1705 of 1980
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M. P. GUPTA
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI
Date : 11th December, 2013.
The Court : Nobody appears for any of the parties at the second call. No records are available.
Writ Petition is dismissed.
(ASHOKE KUMAR DASADHIKARI, J.) CS.
AR(CR)