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State of Madhya Pradesh - Section

Section 6 in The M.P. English Stenographers and Typists (Training) Rules, 1967

6.

The allocated Government servants shall be promoted, subject to their passing the prescribed examination/examinations within the additional time; in other words, promotions or increments will not be withheld before the expiry of time allowed merely because an allocated employee has not passed the examination. Where the allocated Government servant does not undergo the course of training when proposed and/or fails to pass the examination prescribed within the additional time he shall not be entitled to draw his increment and shall not be eligible for promotion. In case he passes the examination after the additional time is allowed, he will be entitled for increment or promotion from the day he passes the examination.