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Kerala High Court

Alice K. Abraham vs The State Of Kerala on 12 March, 2025

Author: N.Nagaresh

Bench: N.Nagaresh

                                                2025:KER:20866

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

WEDNESDAY, THE 12TH DAY OF MARCH 2025 / 21ST PHALGUNA, 1946

                  WP(C) NO. 35141 OF 2023

PETITIONERS:
    1     ALICE K. ABRAHAM,
          AGED 60 YEARS,
          W/O.VARKEY K.V. RETD. HEADMISTRESS,
          A.O.M.M.L.P. SCHOOL, MAVELIKKARA,
          ALAPPUZHA - 690101,
          RESIDING AT KANDANKARA RENJU VILLA,
          VENMONY P.O., CHENGANNOOR,
          ALAPPUZHA, PIN - 680509

    2    CHANDRIKA A.,
         AGED 59 YEARS,
         W/O.S R. DEVADAS, RETD. HEADMISTRESS,
         A.L.P.SCHOOL KARAKKAD,
         KAVALAPPARA PO, PALAKKAD DIST. -679523,
         RESIDING AT PRANAVAM, KARAKKAD,
         KAVALAPPARA P O, PALAKKAD, PIN - 679523

    3    SUJATHA KRISHNAMMA,
         AGED 58 YEARS,
         W/O. V. K. HARIDAS, RETD. HM,
         B. E. M. U. P. SCHOOL. TRIKKADERI,
         TRIKKADERI. P. O. PALAKKAD DIST. -679502.
         RESIDING AT VYSHNAVAM, NO.10.
         K. S. H. B. COLONY, PALAPPURAM PO,
         OTTAPALAM, PALAKKAD, PIN - 679103

    4    C. SANTHAKUMARI,
         AGED 59 YEARS,
         W/O. T.SIVASANKARAN,
         RETD. U.P.S.T (HINDI),
         AKNMMAM HSS KATTUKULAM,
         PO KATTUKULAM SOUTH,
         PALAKKAD DIST. -679514,
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W.P.(C) No.35141/2023
                             :2:

           RESIDING AT GOKULAM,
           (P.O).KALLUVAZHI, (VIA) THIRUVAZHIYODE,
           PALAKKAD DIST., PIN - 679514

     5     N.S. LAKSHMIPRABHA,
           AGED 59 YEARS,
           W/O. M. PARAMESWARAN, RETD. HEADMISTRESS,
           NATIONAL LP SCHOOL MARAYAMANGALAM,
           MARAYAMANGALAM (PO), PALAKKAD (DT)- 679335,
           RESIDING AT SOUPARNIKA (H), MARAYAMANGALAM (PO),
           PALAKKAD (DT), PIN - 679335

     6     VASANTHA P.,
           AGED 58 YEARS,
           W/O. CHANDRASEKHARAN K.P. RETD. LPST,
           AMLP SCHOOL PAVUKONAM, PAVUKONAM P.O,
           PALAKKAD DIST.- 679522,
           RESIDING AT SREESAILAM HOUSE,
           KALLIPADAM PO, SHORNUR-2,
           PALAKKAD DIST, PIN - 679122

     7     PADMAJA NOTTIYATH,
           AGED 58 YEARS,
           W/O. ANANDA PRASAD.C, RETD. HM,
           BVUP SCHOOL, CHUNDAMBATTA,
           CHUNDAMBATTA PO, PALAKKAD DIST.- 679337,
           RESIDING AT ABHIRAMAM, VANDUMTHARA,
           MANNENGODE PO., PALAKKAD DIST., PIN - 679307

     8     O.T.PADMINI,
           AGED 59 YEARS,
           W/O. P.S RAJAN, RETD. LPST,
           AMUPS ALUR, PATTITHARA (PO),
           PALAKKAD-679534, RESIDING AT KARTHIKA HOUSE,
           PATTITHARA (PO), PALAKKAD, PIN - 679534

     9     AJITHA BHAI P.A.,
           AGED 59 YEARS,
           W/O. VIJAYAN P (LATE), RETD. HM,
           CEUPS PARUTHUR, PARUTHUR (PO),
           PALLIPPURAM VIA., PALAKKAD DIST.- 679305,
           RESIDING AT PAZHAYANGADI (H). PARUTHUR (PO),
           PALLIPURAM VIA., PALAKKAD DIST., PIN - 679305
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             :3:

    10     SUDHA T.,
           AGED 58 YEARS
           W/O. G BALAKRISHNAN, RTD. HEAD MISTRESS (HG),
           A B U P SCHOOL KANNADY, KANNADY POST,
           PALAKKAD - 678701, RESIDING AT SANKEERTHANAM,
           PARAKKULAM, KANNADI POST, PALAKKAD, PIN - 678701
    11     RAJALAKSHMI K.P.,
           AGED 59 YEARS
           W/O. RAVEENDRANATHAN P K, RETD. LPST SEL GR,
           A.M.U.P SCHOOL MUNDAKKOTTUKURUSSI,
           MUNDAKKOTTUKURUSSI PO, PALAKKAD - 679122,
           RESIDING AT KUNCHEERATHU PUTHAN VEEDU,
           MUNDAKKOTTUKURUSSI, SHORNUR,
           PALAKKAD DIST., PIN - 679122
    12     SUJATHA P.M.,
           AGED 58 YEARS,
           W/O. PARAMESWARAN. T.M., RETD. HSA,
           AKNMMAM HSS KATTUKULAM, KATTUKULAM PO,
           PALAKKAD. DIST. 679514, RESIDING AT SREEROOP,
           KAMALALAYA ROAD, OTTAPPALAM,
           PALAKKAD DIST., PIN - 679101
    13     LAKSHMI DEVI K.,
           AGED 59 YEARS,
           W/O. RAJAGOPALAN ( LATE) RETD. LPST,
           ALP SCHOOL KURUVATTUR,
           THIRNARAYANANPURAM P O,
           THIRUVAZHIYODE VIA, PALAKKAD DIST.-679514,
           RESIDING AT SWAPNA NIVAS, KUTTANASSERY POST,
           PALAKKAD DISTRICT, PIN - 679514
    14     KALLIANI KUTTY V.,
           AGED 59 YEARS,
           W/O. K.P. VASUDEVAN,
           RTD. H M. NNNUP SCHOOL KARALMANNA,
           KARALMANNA ( PO),
           PALAKKAD - 679506, RESIDING AT ANU VILLA,
           KARALMANNA (PO), PALAKKAD DIST., PIN - 679506

    15     P. DAKSHAYANI,
           AGED 58 YEARS,
           W/O. KUTTAGUPTHAN RETD. HEAD MISTRESS,
           PERUMANGOD ALPS, SREEKRISHNAPURAM PO,
           PALAKKAD-PIN : 679513, RESIDING AT SREENIVAS
           (VALAPPILTHODY), KATAMPAZHIPURAM,
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W.P.(C) No.35141/2023
                             :4:

           PALAKKAD, PIN - 678633

    16     JAYASREE P.,
           AGED 59 YEARS,
           RETD. HM. AUP SCHOOL PUNCHAPADAM,
           PUNCHAPADAM PO, PALAKKAD - PIN 678633, RESIDING
           AT SREENILAYAM PUNCHAPADAM PO,
           PALAKKAD DT., PIN - 678633

    17     JOLY K.P.,
           AGED 60 YEARS,
           W/O. T.R. VARGHESE RETD. LPST, IJLPS
           KALLETTUMKARA, KALLETTUMKARA P.O.
           THRISSUR - 680683, RESIDING AT THULUVATH HOUSE,
           KALLETTUMKARA P.O., THRISSUR, PIN - 680683

    18     PADMAJA V.E.,
           AGED 59 YEARS,
           /O. C. NARAYANANKUTTY, RETD. HEAD MISTRESS,
           PALLIPURAM UNION U P SCHOOL, PALAKKAD-: 678006,
           RESIDING AT FLAT NO B8-1, RUBY LANDMARK,
           MANNIVAKKAM, VANDALUR-PADAPPAI ROAD,
           KANCHIPURAM DISTRICT, CHENNAI, PIN - 600048

    19     ROSY E.N.,
           AGED 59 YEARS,
           W/O. T.P. JOSEPH, RETD. UPPER PRIMARY SCHOOL
           ASSISTANT (SEL. GR), SH OF MARY'S CGHS,
           P. O. KANDASSANKADAVU, THRISSUR DIST. - 680613,
           RESIDING AT THANIKKAL KODANKANDATH HOUSE, P. O.
           KANDASSANKADAVU NORTH,
           KARAMUCK,THRISSUR, PIN - 680613

    20     LIZY IGNATIOUS,
           AGED 58 YEARS,
           W/O. K.C. DEVASSY KUTTY,
           RETD. PHYSICAL EDUCATION TEACHER,
           AKMHSS POOCHATTY, ERAVIMAN GALAM P O,
           THRISSUR -680751,
           RESIDING AT KAIPPILLY PARAMBIL HOUSE,
           KODAKARA PO, MANAKULANGARA,
           THRISSUR DIST, PIN - 680684
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W.P.(C) No.35141/2023
                             :5:

    21     NIRMALA PAULIN V.A.,
           AGED 59 YEARS,
           W/O. V.X. ANTONY RETD. HST ENGLISH,
           ST. PHILOMINA'S HSS KOONAMMAVU, KOONAMMAVU PO,
           ERNAKULAM-683518, RESIDING AT ODATHUPARAMBIL
           HOUSE, VALLARPADAM PO, PANAMBUKAD,
           ERNAKULAM, PIN - 682504

    22     PRASANNA KUMARY M.,
           AGED 58 YEARS,
           1. W/O. JAYAKUMAR M, RETD. HEADMISTRESS,
           K.S.U.P.S.THOTTIPPAL, P.O THOTTIPPAL,
           THRISSUR DISTRICT -680310,
           RESIDING AT MALAYATTIL HOUSE, P.O THOTTIPPAL,
           THRISSUR DISTRICT, PIN - 680310

    23     REMA K.V.,
           AGED 59 YEARS,
           W/O. ASHOK KUMAR, RETD. H S A HINDI,
           HSS PANANGAD, PO PANANGAD, THRISSUR - 680665,
           RESIDING AT MANAPARAMBIL HOUSE, THUMBOOR PO,
           THRISSUR DIST., PIN - 680662

    24     LEENA M.D.,
           AGED 59 YEARS,
           W/O. M.S. SAJ AL, RETD. HEADMISTRESS, A.L.P.S.
           ALATHUR, PO ANANDHAPURAM,
           THRISSUR DIST. - 680305, RESIDING AT
           MOOKUPARAMBIL HOUSE, MARATHOMPILLY, PO KODAKARA,
           THRISSUR DIST., PIN - 680684

    25     BETTI C.A.,
           AGED 59 YEARS,
           W/O. P.O. RAPHAEL, RETD. UPST,
           SACRED HEART CONVENT GIRLS HSS CHALAKUDY,
           CHALAKUDY PO, THRISSUR DIST. 680307,
           RESIDING AT IV/472, THELEKKAT HOUSE,
           KADUKUTTY P.O., THRISSUR DIST., PIN - 680309

    26     JESSY K. JAMES KUNNATH,
           AGED 59 YEARS,
           W/O. BOBAN P.P., RETD. LPST SEL GR.,
           AMLP SCHOOL PALUR, PULAMANTHOLE P.O.,
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W.P.(C) No.35141/2023
                             :6:

           MALAPPURAM DIST. - 679323,
           RESIDING AT PORUTHUR (H), PARAPPUR P.O.,
           THRISSUR DIST., PIN - 680552
    27     SHALI P.K.,
           AGED 58 YEARS
           W/O. P.P KURIYAN, RETD. HSA,
           ST.JOHNS HSS PARAPPUR, PARAPPUR P.O,
           THRISSUR DIST. - 680552, RESIDING AT PORUTHUR
           (H), PARAPPUR P.O., THRISSUR DIST., PIN - 680552
    28     USHA K.A.,
           AGED 59 YEARS,
           W/O. SUDHAKARAN C.S., RETD. UPST,
           SARVODHAYAM VOCATIONAL HIGHER SECONDERY SCHOOL
           ARYAMPADAM. MUNDATHICODE P O.,
           THRISSUR DIST. 680601, RESIDING AT CHAVARATTIL
           HOUSE, POST PONNORE, THRISSUR DIST., PIN - 680552
    29     THRESSIA M.J.,
           AGED 59 YEARS,
           W/O. JOBE E.K., RETD. H M (HG), HAAMLPS MADU,
           PO MADU, THRISSUR DIST. - 680512,
           RESIDING AT EDAKKALATHOOR HOUSE, PO ORUMANAYOOR,
           THRISSUR DIST., PIN - 680512

    30     JESSY VARGHESE K.,
           AGED 59 YEARS,
           W/O. JOHN JOSEPH. T. RETD. UPST, H.S.
           THIRUVALAYANNUR, P.O. KALLUR, VADAKKEKAD,
           THRISSUR DIST.-679562,
           RESIDING AT THALAKKOTTOR HOUSE,
           P.O. NHAMANGHAT, THRISSUR DIST., PIN - 679563
    31     V.V. CHERIYAN,
           AGED 59 YEARS,
           S/O. V.O. VARIED, RTD. HEADMASTER. (HG),
           ALPS CHENGALOOR, CHENGALOOR PO,
           THRISSUR DIST. -680312, RESIDING AT
           VENNATTUPARAMBIL. HOUSE, CHENGALOOR PO, S.N.
           PURAM, THRISSUR, PIN - 680312

    32     POULY M.L.,
           AGED 58 YEARS,
           W/O. K.J. VINCENT, RETD. HM,
           MALATHY UP SCHOOL VAKA, VAKA PO,
           THRISSUR - 680602, RESIDING AT KAKKASSERY HOUSE,
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W.P.(C) No.35141/2023
                             :7:

           PO MATTAM, THRISSUR DIST., PIN - 680602

    33     REENA K.R.,
           AGED 59 YEARS,
           W/O. JOHN C. K., RETD. HEADMISTRESS (HG),
           VANIVILASAM. U. P. SCHOOL PADOOR. PO PADOOR,
           THRISSUR DIST. -680524, RESIDING AT CHIRAYATH
           HOUSE, PO MULLASSERY, THRISSUR, PIN - 680509

    34     JAMES N.J.,
           AGED 59 YEARS,
           S/O. JACOB N.O., RETD. HST,
           SSMVHSS EDAKKAZHIYUR, EDAKKAZHIYUR PO,
           THRISSUR DIST. - 680515,
           RESIDING AT NEELANKAVIL HOUSE, CHELLY NAGAR,
           PO PAVARATTY, THRISSUR DIST., PIN - 680507
    35     MAGGIE JOSEPH,
           AGED 58 YEARS,
           W/O. THOMAS P.P. RETD. HM (HG),
           CALPS CHEVOOR, CHEVOOR PO, THRISSUR DIST.
           -680027, RESIDING AT THRISSUR, PARAKKAL (H),
           THEKKUMKARA P.O,, PUNNAMPARAMB,
           THRISSUR DIST., PIN - 680589
    36     RUBY JOSE V.,
           AGED 58 YEARS,
           W/O. PAULY C.T. RETD. LPST,
           ST.GEORGE'S C.U.P.S.KARANCHIRA, P.O.KARANCHIRA,
           THRISSUR DIST.-680702, RESIDING AT
           CHELIPARAMBIL(H), P.O.PONJANAM, KATTOOR,
           THRISSUR DIST., PIN - 680702

    37     MADHUBALA A.K.,
           AGED 59 YEARS,
           W/O. SASIDHARAN V.N, RETD. HEADMISTRESS,
           SNGSUPS KAKKATHURUTHY, PO EDATHIRINJI,
           THRISSUR DIST.- 680122,
           RESIDING AT VALOOPARAMBIL HOUSE,
           P O EDATHIRINJI, KAKKATHURUTHY,
           THRISSUR DIST., PIN - 680122

    38     MARY K.V.,
           AGED 58 YEARS,
           W/O. THOMAS A.O, RETD. LPST, KLPS RAPPAL,
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W.P.(C) No.35141/2023
                             :8:

           RAPPAL PO, PUDUKAD , THRISSUR - 680301, RESIDING
           AT ARUMAKKATUPARAMBIL HOUSE, THOTTIPPAL,
           THRISSUR DIST., PIN - 680310

    39     BINCY ABRAHAM,
           AGED 59 YEARS,
           W/O. K.C. JOSEPH, UPST (RETIRED),
           ST. MARCELLINA'S GIRLS H.S., NATTASSERY,
           S.H.MOUNT P.O. KOTTAYAM - PIN: 686 006,
           RESIDING AT KONDADIYEL HOUSE, MARADU P.O.
           ERNAKULAM DIST., PIN - 682304
    40     C.S. LATHA,
           AGED 59 YEARS,
           W/O. M.R. BALACHANDRAN, RETD. HSA MATHS,
           SNGSHSS KARAMUCK, PO KANDASSANKADAVU THRISSUR-
           680613, RESIDING AT MANKUZHY HOUSE, KARAMUCK,
           PO KANDASSANKADAVU, THRISSUR, PIN - 680613

    41     LATHA P.R.,
           AGED 58 YEARS,
           W/O. SREENIVASAN. M.S. RETD. LPST SEL.GRADE,
           VANIVILASAM U. P. SCHOOL PADOOR, PADOOR. P.O.,
           THRISSUR - 680524. RESIDING AT MOOTHANDASSERY
           HOUSE, PADOOR. P.O., THRISSUR DIST., PIN - 680524

    42     LITTY C.J.,
           AGED 59 YEARS,
           W/O. C.K. JACOB, RETD. HM/HG, RPMMUP SCHOOL
           EDAKKAZHIYUR PO, THRISSUR DT-680515,
           RESIDING AT CHERUVATHOOR HOUSE, PALAYOOR,
           CHAVAKKAD PO,THRISSUR DT., PIN - 680506

    43     RAJITHADEVI P.K.,
           AGED 59 YEARS,
           W/O. SASIKUMARAN A.N., RETD. UPST,
           UPS THANIKUDAM, P.O. KURICHIKKARA,
           THANIKUDAM, THRISSUR-680028,
           RESIDING AT AVILISSERY HOUSE,
           P.O. KAU, VELLANIKKARA, THRISSUR, PIN - 680656

    44     SYAMALA V.A.,
           AGED 59 YEARS,
           W/O. HARIKUMAR.K.V. RETD. UPST,
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             :9:

           MALATHY UP SCHOOL VAKA ,THRISSUR PIN-680602,
           RESIDING AT KOTTUKKAL HOUSE, VAKA PO,
           THRISSUR, PIN - 680602

    45     MOLY M.D.,
           AGED 58 YEARS,
           W/O. SUNNY VARKEY K., RETD. LPST,
           ST. RAPHAEL'S CLPS OLLUR, OLLUR PO,
           THRISSUR DIST. -680306, RESIDING KALAPURAKKAL
           HOUSE, MADONNA NAGAR, OLLUR P O,
           THRISSUR DIST., PIN - 680306
    46     JESSY KURIAN,
           AGED 59 YEARS,
           W/O. M.J. JOS RETD. HSA PHYSICAL SCIENCE [SG],
           ST. JOSEPH CGHS, KARUVANNUR, KARUVANNUR PO,
           THRISSUR-680711, RESIDING AT 23/136, MALIEKKAL,
           KOONAN HOUSE, IRINJALAKUDA [N],
           THRISSUR, PIN - 680125

    47     SAJINI P.,
           AGED 59 YEARS,
           W/O. PRABHAKARAN. C, RETD. NEEDLE WORK TEACHER,
           KUNNAMANGALAM HSS, KUNNAMANGALAM PO, KOZHIKODE
           DIST. - 673571, RESIDING AT CHALIL HOUSE,
           MAKKADA P.O., KOZHIKODE DIST., PIN - 673611

    48     SNEHAPRABHA V.,
           AGED 59 YEARS,
           RETD. UPST, AMUPS ANDONA, PRAPPANPOYIL PO,
           THAMARASSERY, KOZHIKODE DIST. -673573,
           RESIDING AT SREELAKASHMI (H), VELIMANNA P.O,
           OMESSERY, KOZHIKODE DIST., PIN - 673582

    49     SAKEENA THARAYIL,
           AGED 58 YEARS,
           W/O. AZAD MOHAMMED C.H., RETD. HEADMISTRESS(HG),
           MALPS WANDOOR, VANIYAMBALAM PO,
           MALAPPURAM DIST. - 679339, RESIDING AT SAKEENA
           THARAYIL, SURUMA, WANDDOOR PO,
           MALAPPURAM DIST., PIN - 679328
    50     RAMANI P.V.,
           AGED 59 YEARS,
           W/O. KARUNAKARANUNNI. C., RETD. H.M., AMLPS,
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W.P.(C) No.35141/2023
                             : 10 :

           PULASSERI, KOPPAM, PALAKKAD- 679307,
           RESIDING AT THOTTAKKARA(H), PATHAIKKARA(PO),
           PERINTHALMANNA, MALAPPURAM (DIST)., PIN - 679322

    51     SREEDEVI K.,
           AGED 57 YEARS,
           W/O. VASUDEVAN P., RETD. HEADMISTRESS,
           SVALPS KARIKKAD, PO TRIKKALANGODE,
           VIA KARUVAMBRAM, MALAPPURAM DIST. - 676123,
           RESIDING AT VIJAYASREE HOUSE, PUTHANPOYIL, PO
           PUNNAPPALA, VIA. WANDOOR,
           MALAPPURAM DIST., PIN - 679328

    52     NIRMALA C.K.,
           AGED 59 YEARS,
           W/O. MURALEEDHARAN T, RETD. UPST,
           AEMAUP SCHOOL MOORKKANAD, MOORKKANAD PO,
           MALAPPURAM DIST. - 679338, RESIDING AT THEKKATH
           HOUSE, MOORKKANAD P O , KOLATHUR VIA,
           MALAPPURAM DIST., PIN - 679338

    53     RAMLA KALAMTHODI,
           AGED 59 YEARS,
           W/O. MOHAMED MUSTHAFA T.H. RETD. HSA,
           AM HIGH SCHOOL THIRURKKAD, THIRURUKKAD PO,
           MALAPPURAM - 679321, RESIDING AT RAMLA
           KALAMTHODI, ORADAMPALAM, VALAMBUR ROAD,
           THIRURKKAD PO, MALAPPURAM DIST., PIN - 679321

    54     PUSHPA N.,
           AGED 59 YEARS,
           RETIRED HEADMISTRESS HG, AMLPS VENNAYUR,
           PALLIKKAL POST, MALAPPURAM DIST. - 673634,
           RESIDING AT KANDARAMPATTA HOUSE,
           PALLIKKAL POST, MALAPPURAM DT, PIN - 673634

    55     NISHA K.P.,
           AGED 58 YEARS,
           W/O. PRAKASAN K, RETD. HM (LP/UP) HG,
           VANI VILASAM U P SCHOOL CHOVVA, CHOVVA P O,
           KANNUR-670 006, RESIDING AT SREESABARI,
           CHOVVA PO, KANNUR DIST., PIN - 670006
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W.P.(C) No.35141/2023
                             : 11 :

    56     N.K. CHANDINI,
           AGED 59 YEARS,
           W/O. M. SOMAN, RETD. HEADMISTRESS HG,
           VESALA EAST ALP SCHOOL, CHATTUKAPPARA PO,
           KANNUR - 670592,
           RESIDING AT PARVANAM POOVATHUR,
           KOODALI PO, KANNUR, PIN - 670592

    57     URMILA A.,
           AGED 59 YEARS,
           W/O. NEELAKANDAN RETD. HSST MATHS,
           CHERURAL HSS KURUMBATHUR, PO ANANTHAVOOR,
           MALAPPURAM - 676301, RESIDING AT AREEKKARAMANA,
           P.O. NADUVATTAM, MALAPPURAM, PIN - 679571

    58     VAHIDA BANU,
           AGED 58 YEARS,
           W/O. M.M. AKBAR ALI, RETD. HM [HG],
           CMSUP SCHOOL, THALIKULAM, THRISSUR-680569,
           RESIDING AT MENILAKATH HOUSE, P.O.
           KARUVANNUR,THRISSUR DIST., PIN - 680711

    59     MARIMOL M.J.,
           AGED 59 YEARS,
           W/O. PAUL C. JOSEPH, RETD. HST, MALAYALAM,
           SHCG HSS CHALAKUDY, CHALAKUDY PO, THRISSUR-
           680307, RESIDING AT CHEERAMBAN HOUSE, FATHIMA
           NAGAR, THRIPPAKULAM ROAD, THRISSUR, PIN - 680005

    60     SHEELA K.G.,
           AGED 60 YEARS,
           W/O. SIDHARTHAN K.B. RETD. PRIMARY HM,
           G.D.M.L.P. SCHOOL, VALAPAD, P.O.VALAPAD BEACH,
           THRISSUR-680567, RESIDING AT KALATHIL HOUSE,
           P.O. KANADASSANKADAVU,
           THRISSUR DIST., PIN - 680613
    61     SHAILA C.A.,
           AGED 59 YEARS,
           W/O. WILLIAM P V, RETD. HM/HG,
           ST.JOSEPH'S L P S,WADEL, NAYARAMBALAM,
           ERNAKULAM DIST. -682509, RESIDING AT PALAKKAL
           HOUSE,INDIRAJI ROAD, NARAKKAL P O,
           ERNAKULAM DIST., PIN - 682505
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W.P.(C) No.35141/2023
                             : 12 :

    62     MERCY THOMAS,
           AGED 58 YEARS,
           W/O. JOHNVARGHESE , RETD. LPST,
           L.F.L.P.S.THURAVOOR,THURAVOOR.P.O.,
           ERNAKULAM DIST. - 683572, RESIDING AT THALIYAN
           HOUSE MOOKKANNOOR.P.O.,
           ERNAKULAM DIST., PIN - 683577

    63     KOCHURANI A.K.,
           AGED 59 YEARS,
           W/O. JEASON JOSEPH, RETD. HM,
           ST.ANTONYS UPS ELAVOOR, ELAVOOR PO, ERNAKULAM
           DIST. - 683572, RESIDING AT THARAYIL HOSE
           KURUMASSERY PO, ERNAKULAM DIST., PIN - 683579

    64     ANNIE MARIA TESLA K.J.,
           AGED 59 YEARS,
           W/O. JOY GEORGE RETD. LPST. EP SCHOOL,
           ELAMKUNNAPPUZHA, VYPEEN, ERNAKULAM DIST. 682503
           RESIDING AT MALOTH HOUSE, PERUMANOOR P O,
           ERNAKULAM, KOCHI, PIN - 682015

    65     ELIZABETH MAJARI K.M.,
           AGED 59 YEARS,
           D/O. MICHAEL K.A., RETD. H.M ST.LOUIS HS
           MUNDAMVELI, PO MUNDAMVELI,
           ERNAKULAM DIST. - 682507,
           RESIDING AT H.NO XI/1230, ODATHA ,
           VELI, ERNAKULAM DIST., PIN - 682001

    66     SARALA PRABHU D.,
           AGED 59 YEARS,
           W/O. MURALEEDHARA SHENOY A.G. RETD. HM,
           TDHS, MATTANCHERRY, ERNAKULAM DIST. -682002,
           RESIDING AT UTHRADOM 8/1457A NEAR VITTOBA TEMPLE,
           MATTANCHERRY, ERNAKULAM DIST., PIN - 682002

    67     SOPHY M.C.,
           AGED 60 YEARS,
           S/O. CHACKO RETD. HM, ST MARY'S U P S UDAYAGIRI,
           UDAYAGIRI PO, KANNUR-670571,
           RESIDING AT HOUSE NO.476/19, NEDUMKANDAM,
           MULLOOR HOUSE, EZHUKUMVAYAL P.O.,
                                                 2025:KER:20866
W.P.(C) No.35141/2023
                             : 13 :

           IDUKKI DIST., PIN - 685553

    68     JEEJA V.G.,
           AGED 59 YEARS,
           /O. JAYAROY T.G., RETD. UPST, HSS PANAGAD,
           P.O. PANAGAD, THRISSUR DIST.-680665,
           RESIDING AT THARAYIL HOUSE, MOOTHAKUNNAM, P.O.
           MOOTHAKUNNAM, ERNAKULAM DISTRICT, PIN - 683516
    69     SAFEY P.S.,
           AGED 59 YEARS
           W/O. ANCILY K. A., RETD. HEADMISTRESS,
           ST MARY'S LP SCHOOL, MUTTINAKAM,
           VARAPUZHA POST OFFICE, ERNAKULAM DIST.-683517,
           RESIDING AT KOLARIKKAL HOUSE, SOUTH CHITTOOR,
           ERNAKULAM DIST., PIN - 682027.
    70     SAILAJA N.R.,
           AGED 59 YEARS,
           W/O. DIVAKARAN KARTHA, RETD. HEADMISTRESS,
           SVALPS EDAYUR, EDAYUR NORTH PO, VALANCHERY,
           MALAPPURAM DIST. -676552,
           RESIDING AT NEERIYALIL HOUSE,
           VADAYAMPADI PO,
           ERNAKULAM DIST., PIN - 682308

    71     DAISY DEVASSY,
           AGED 59 YEARS,
           W/O. ANTONY P.O, RETD. HST, SOCIAL STUDIES,
           ST. ALOYSIUS HIGH SCHOOL, N. PARAVOOR,
           MARKET ROAD N. PARAVOOR, ERNAKULAM - 683513,
           RESIDING AT PUTHUSSERY HOUSE, PIRAROOR P.O,
           KALADY, ERNAKULAM DIST, PIN - 683574

    72     JESSY K.S.,
           AGED 58 YEARS,
           W/O. DAVID P.P., RETD. HEADMISTRESS [HG],
           ST JOSEPH'S L P SCHOOL MOOLAMPILLY,
           KADAMAKKUDY P O, ERNAKULAM DIST. -682027,
           RESIDING AT POTHADY HOUSE, BOLGATTY,
           MULAVUKAD PO, ERNAKULAM, PIN - 682504

    73     P.V. ANTONEY,
           AGED 58 YEARS,
           S/O. P.A. VARKEY, RETD. PRINCIPAL,
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             : 14 :

           MAR AUGUSTINE'S HIGHER SECONDARY SCHOOL THURAVOOR
           PO, ANGAMALY VIA., ERNAKULAM DIST. -683572,
           RESIDING AT PUNNASSERY HOUSE, THURAVOOR P O.
           ANGAMALY VIA., ERNAKULAM DIST, PIN - 683572

    74     ZEENA G. MARY,
           AGED 59 YEARS,
           W/O. FRANCIS MARTIN T.T. RETD. HST, BIOLOGY,
           ST. LOUIS HS MUNDAMVELI, MUNDAMVELI PO,
           ERNAKULAM DIST. - 682507, RESIDING AT H NO
           19/731A, THEKKEALUMKAL, CHIRAKKAL, PALLURUTHY,
           ERNAKULAM, PIN - 682006

    75     MOLY JOSEPH,
           AGED 59 YEARS,
           W/O. JOSE M.K., RETD. HM, RUP SCHOOL MELOOR,
           K.KUNNU PO, CHALAKUDY, THRISSUR DIST. -680311,
           RESIDING AT MOONJELY HOUSE. ANGAMALY. E N 95,
           ANGAMALY PO, ERNAKULAM DIST., PIN - 683572

    76     JANSI P.C.L.,
           AGED 59 YEARS,
           W/O. K J. JOHN JERSON RETD. HST, SOCIAL SCIENCE,
           S. A. SANTA CRUZ H. S. S. FORT KOCHI,
           ERNAKULAM DIST. -682001,
           RESIDING AT KONNOTH HOUSE, 24/710 MOOLAMKUZHY,
           MUNDAMVELI PO, ERNAKULAM, PIN - 682507

    77     MARY A.A.,
           AGED 59 YEARS,
           W/O. P.X. THOMAS, RETD. HEADMISTRESS (HG),
           ST JOSEPH'S UPS PONNARIMANGALAM, MULAVUKAD P O,
           ERNAKULAM DIST. -682504, RESIDING AT
           PAZHANGATTUPARAMBIL (H), MULAVUKAD P O,
           PONNARIMANGALAM, ERNAKULAM DIST., PIN - 682504

    78     DAISY THOMAS,
           AGED 59 YEARS,
           W/O. JOSE P.P., RETD. HEADMISTRESS,
           ST JOSEPH'S L P SCHOOL MURINGOOR, MURINGOOR PO,
           CHALAKUDY, THRISSUR DIST. -680309 RESIDING AT
           PADUVAN KACHAPPILLY HOUSE, KARAYAMPARAMBU,
           KARUKUTTY PO, ERNAKULAM DIST., PIN - 683576
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             : 15 :


    79     DENNI VARGHESE K.,
           AGED 59 YEARS,
           W/O. C.D. THOMAS, RETD HST, MATHS [SG],
           ST. ALOYSIUS HIGH SCHOOL N. PARAVOOR,
           N. PARAVOOR P.O, ERNAKULAM DIST. - 683513.
           RESIDING AT CHAKIATH HOUSE, PUTHENPALLY,
           VARAPUZHA P O, ERNAKULAM DIST., PIN - 683517

    80     SARAMMA P.G.,
           AGED 59 YEARS,
           W/O. T.P.ALIAS, RETD. H.M, ST.ROCKEY'S L.P.S.
           ELAVOOR, ELAVOOR P.O., ERNAKULAM DIST. - 683572,
           RESIDING AT THELAPPILLY HOUSE, PULIYANAM,
           PULIYAM P.O., ERNAKULAM DIST., PIN - 683572

    81     MARY ROSE SINDIA P.M.,
           AGED 58 YEARS,
           W/O. ROXAN CLEETUS, RETD. HM,
           HOLY INFANT'S BOY'S HIGH SCHOOL VARAPUZHA,
           VARAPUZHA PO, ERNAKULAM-683517,
           RESIDING AT PUTHENPARAMBIL HOUSE, BLAYIKKADAVU
           ROAD, CHERANELLOOR P.O, ERNAKULAM, PIN - 682034

    82     SHEEBA K.M.,
           AGED 59 YEARS,
           W/O. ANJELOSE. K. J, RETD. HEADMISTRESS (H.G),
           H. S. S. OF JESUS KOTHAD, KOTHAD P. O,
           PIN_682027, ERNAKULAM DISTRICT, RESIDING AT
           KANAKKASSERY HOUSE, AMBEDKAR ROAD,
           ST. GEORGE CHAPEL LANE, SOUTH CHITTOOR P.O,
           ERNAKULM DIST., PIN - 682027

    83     MARY AGNES A.G.,
           AGED 59 YEARS,
           W/O. MR. P.J. GEORGE BONAN,
           RETD. UPSA (SEL.GR.), ST.JOSEPH HS CHATHIATH,
           PACHALAM PO, ERNAKULAM -682013,
           RESIDING AT POOVANKERY HOUSE,
           CEMETERY JUNCTION, CHITTOOR ROAD,
           ERNAKULAM NORTH P.O,
           ERNAKULAM DIST., PIN - 682012
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             : 16 :

    84     SYAMALA K.,
           AGED 59 YEARS,
           W/O. K.K. SASIDHARAN, RETD. HEAD MISTRESS (HG),
           NUPS KORATTY WEST, MAMBRAPO,
           THRISSUR PIN- 680308,
           RESIDING AT KUMARSADAN, KUNNUKARA PO,
           ERNAKULAM, PIN - 683578

    85     C. PRESEEDA KUMARI,
           AGED 59 YEARS,
           W/O. P. KRISHNA KUMAR, RETD. HST,
           MALAYALAM, ST. ALOYSIUS HS N. PARAVOOR,
           N. PARAVOOR PO, ERNAKULAM DIST. - 683513,
           RESIDING AT KRIPA, PALACE ROAD,
           KANNAN KULANGARA, N. PARAVOOR,
           ERNAKULAM, PIN - 683513

    86     BEENA GEORGE,
           AGED 59 YEARS,
           W/O. LATE BABU P.P. RETD. UPST,
           ST. ALOYSIOUS HIGH SCHOOL, NORTH PARAVUR N.
           PARAVUR PO, ERNAKULAM-683513, RESIDING AT
           PANIKULAM HOUSE TEMPLE ROAD, N PARAVUR,
           ERNAKULAM DIST., PIN - 683513
    87     BEENA XAVIER,
           AGED 58 YEARS,
           W/O. JOHN CHRISTOPHER DAMIE RETD. HST,
           MATHS, ST. SEBASTIAN'S HSS PALLURUTHY,
           PALLURUTHY PO, ERNAKULAM - 682005,
           RESIDING AT 4A, SKYPARK RESIDENCY,
           NORTH JANATHA ROAD, MAMANGALAM,
           PALARIVATTOM P. O, ERNAKULAM, PIN - 682025

    88     VINSIE P. JOSEPH,
           AGED 59 YEARS,
           W/O. SOJAN GEORGE, RETD. UPST,
           ST. FRANCIS UPS AMBALLOOR, AMBALLOOR PO,
           ERNAKULAM -682315, RESIDING AT PITTAPPILLIL (H),
           IDFIX-LEMONGRASS VILLA NO.5, GIRINAGAR,
           MUVATTUPUZHA, ERNAKULAM, PIN - 686661

    89     JUDITH K.J.,
           AGED 59 YEARS,
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             : 17 :

           1. W/O. N.J. GREGORY, RETD. LPST,
           ST. SEBASTIAN'S U.P SCHOOL, PONJIKKARA,
           MULAVUKAD P.O, ERNAKULAM DIST. PIN 682504,
           RESIDING AT NADUVATHEZHATH HOUSE, PONJIKKARA,
           MULAVUKAD PO, ERNAKULAM DIST., PIN - 682504

    90     SUSEELA O.,
           AGED 60 YEARS,
           W/O. VIJAYAKUMAR RETD. HM,
           PALLIPROM AMSAYOGAM LPS, VALAPAD,
           VALAPAD PO, THRISSUR - 680 567,
           RESIDING AT XII/26, OLAVATTATH HOUSE 20,
           NATTIKA POST, THRISSUR, PIN - 680566

    91     JANCY V.V.,
           AGED 59 YEARS,
           W/O. ANTONY A.A. RETD. UPST, HINDI,
           OLCGHS THOPPUMPADI, THOPPUMPADI P O,
           ERNAKULAM - 682005, RESIDING AT AMBATT HOUSE,
           CHENNUR, KOTHAD P O, ERNAKULAM, PIN - 682027

    92     GEORGE M.U.,
           AGED 59 YEARS,
           S/O. ULAHANNAN, RETD. HM, AMUPS KUMMINIPARAMBA,
           KUMMINIPARAMBA POST, KONDOTTY VIA,
           MALAPPURAM DIST- 673638, RESIDING AT JOBIN NIVAS,
           PALLIKKAL POST, CHELEMBRA VIA,
           MALAPPURAM, PIN - 673634

    93     SALEEMA P.K.,
           AGED 59 YEARS,
           W/O. MOHAMMED ABDU RAHIMAN P. RETD. HM,
           AMUP SCHOOL PALLIKKAL, PALLIKKAL PO,
           MALAPPURAM-673634, RESIDING AT IV/39,
           ROSE VILLA, THURAKKAL PO, KONDOTTY VIA.,
           MALAPPURAM, PIN - 673638

    94     LAISAMMA JOSEPH,
           AGED 58 YEARS,
           W/O. BENNY PAUL, RETD. UPST,
           ST. GEORGE HSS PARATHODE,
           PRATHODE PO IDUKKI - PIN685571,
           RESIDING AT VADAKKEKUNNEL, NAGAPUZHA P O,
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             : 18 :

           ERNAKULAM DIST., PIN - 686668

    95     MARIA GORITE K.J.,
           AGED 58 YEARS
           W/O. JOSEPH FRANCIS V.A.,
           RETD. UPST. ST. PETERS H.S KUMBALANGHI,
           KUMBALANGHI PO ERNAKULAM - 682007,
           RESIDING AT VALLOMPARAMBIL,
           KUMBALANGHI P.O., ERNAKULAM, PIN - 682007

    96     RAJASREE M.,
           AGED 59 YEARS,
           W/O UMAKANTH R. PAI, RETD UPST,
           TDHS MATTANCHERY . MATTANCHERY P.O.,
           ERNAKULAM DIST. PIN -682002,
           RESIDING AT HOUSE NO:8/1085, BYNP,
           TRUST ROAD, KOOVAPADAM,
           MATTANCHERY P.O., ERNAKULAM DIST., PIN - 682002

    97     ROSILY C.A.,
           AGED 58 YEARS,
           W/O. A.V. JOHNY RETD. HM [HG],
           ST, GEORGE LPS, KOODALAPPADAM,
           KOOVAPPADY PO, ERNAKULAM-683 544,
           RESIDING AT ATHAPPILLY HOUSE, CHENGAL,
           KALADY PO, ERNAKULAM DIST., PIN - 683574.

    98     LAIJA AUGUSTINE V.,
           AGED 59 YEARS,
           W/O. K M JACOB, RETD. HST, MATHS,
           ST. GEORGE HIGH SCHOOL THANKEY,
           KADAKKARAPPALLY P O, CHERTHALA, ALAPPUZHA -688529
           RESIDING AT KUNNUMPURATH, KADAKKARAPPALLY P O,
           CHERTHALA , ALAPPUZHA, PIN - 688529

    99     POULIN P. MANAVALAN,
           AGED 58 YEARS,
           W/O. JOHNSON MANUEL, RETD. HEADMISTRESS [HG],
           ST.MARY'S U.P.SCHOOL THEVARA, THEVARA P.O.,
           ERNAKULAM DIST. 682013,
           RESIDING AT EDAPPAZHATHIL HOUSE,
           KARUKUTTY P.O., ERNAKULAM, PIN - 683576
                                               2025:KER:20866
W.P.(C) No.35141/2023
                             : 19 :

   100     JENNET T.J.,
           AGED 58 YEARS,
           W/O. K G TOMY, RETD HEADMISTRESS,
           ST RITAS HS PONNURUNNI, ERNAKULAM DIST.- 682019,
           RESIDING AT KUNNELAKKATTU HOUSE, NETTOOR,
           ERNAKULAM DIST., PIN - 682040.

   101     GEETHA A.C.,
           AGED 59 YEARS,
           W/O. VALSAN M.N. RETD. H.M., ALPS VELUKARA,
           NADAVARAMBA PO, THRISSUR-680661, RESIDING AT
           MARATH HOUSE, CHRIST COLLEGE ROAD,
           IRINJALAKUDA NORTH PO, THRISSUR, PIN - 680125

   102     RANIKUTTY ANTONY,
           AGED 58 YEARS,
           W/O. THOMAS MYLANKAL, RETD. HM,
           ST. GEORGE H.S. KOTTANGAL, CHUNKAPPARA P.O,
           PATHANAMTHITTA -686547, RESIDING AT MYLANKAL,
           VAZHOOR P.O, KOTTAYAM, PIN - 686504

   103     SR.JHANCY K.A.,
           AGED 58 YEARS
           D/O. ANTONY K.J. RETD. HM,
           ST. LOUIS LPS MUNDAMVELY, MUNDAMVELY PO,
           ERNAKULAM DIST.-686507,
           RESIDING AT FATHIMA MATHA CONVENT,
           NAGAMPADAM, KOTTAYAM, PIN - 686001

   104     V.D. DEVASIA,
           AGED 58 YEARS,
           S/O. THOMAS DEVASIA, RETD. H.S.A DRAWING,
           S.T GEORGE HSS KATTAPPANA, KATTAPANA PO,
           IDUKKI DIST. - 685515, RESIDING AT VADAKETHU,
           VALIATHOVALA, ERATTAYAR VIA,
           IDUKKI DIST, PIN - 685514

   105     JESEENTHA C.I.,
           AGED 58 YEARS,
           W/O. GEORGE P.X. RETD. UPST, CANOSSA UPS VYPEEN,
           ERNAKULAM DIST. RESIDING AT PALLIPPARAMBIL HOUSE,
           PONNETH TEMPLE ROAD, CHILAVANNOOR, KADAVANTHRA
           PO, ERNAKULAM DIST., PIN - 682020
                                                2025:KER:20866
W.P.(C) No.35141/2023
                                : 20 :


   106     MARIA MAGDALENE K.M.,
           AGED 59 YEARS,
           W/O. JOSEPH ANTONY G. RETD. LPST,
           ST. SEBASTIAN'S LPS, PALLURUTHY,
           THOPPUMPADY PO, ERNAKULAM-682005,
           RESIDING AT GOPURATHINKAL HOUSE,
           D. BIVERA ROAD, THOPPUMPADY,
           ERNAKULAM DIST., PIN - 682005

           BY ADV.
           SRI.K.SANDESH RAJA


RESPONDENTS:

     1     THE STATE OF KERALA,
           REPRESENTED BY THE CHIEF SECRETARY TO
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001

     2     THE ADDITIONAL CHIEF SECRETARY,
           FINANCE DEPARTMENT, SECRETARIAT
           THIRUVANANTHAPURAM, PIN - 695001

     3     THE PRINCIPAL SECRETARY,
           GENERAL EDUCATION DEPARTMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001

     4     THE PRINCIPAL ACCOUNTANT GENERAL [A&E] KERALA,
           OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL [A&E],
           THIRUVANANTHAPURAM, PIN - 695001

           BY ADVS.
           ADVOCATE GENERAL OFFICE KERALA
           SRI.P.K.BABU, SPL.GOVERNMENT PLEADER (FINANCE)

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 12.03.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                          2025:KER:20866
W.P.(C) No.35141/2023
                                   : 21 :




                              JUDGMENT

Dated this the 12th day of March, 2025 The petitioners are Aided School Teachers, who retired from service during the period between 01.07.2019 and 31.03.2020. The petitioners allege that they are receiving pension at the rates lesser than the pension received by the employees who retired prior to 01.07.2019 and after 31.03.2020.

2. The petitioners are therefore seeking to direct the respondents to re-fix the pension of the petitioners on par with that of the pension received by the employees who have retired on or after 01.04.2020 by enhancing the pre-revised scale of pay of the petitioners, notionally to the initial pay drawn by them in the revised scale of pay for the entire ten months, for 2025:KER:20866 W.P.(C) No.35141/2023 : 22 : the purpose of calculating average 10 months emoluments and to fix the same as Personal Pay and to disburse the pension along with the arrears of pension from the date of retirement with interest at the rate of 12% per annum from the date of entitlement till the actual date of payment.

3. The petitioners alternatively seek to direct the respondents to re-fix the pension of the petitioners in parity with the pension received by the employees who retired on or before 30.06.2019 by adding a multiplication factor of 1.38 to the existing basic family pension by applying Clause 4 of Ext.P2 order to the petitioners.

4. The issue of payment of reduced pension to the petitioners arose consequent to the 11th Pay Revision which was implemented with effect from 01.07.2019. The petitioners are employees who have drawn salary in the pre-revised scale as well as the revised scale, during the last 10 months of their service.

2025:KER:20866 W.P.(C) No.35141/2023 : 23 :

5. While calculating pension, for the purpose of calculating 10 months average emoluments for computation of pension, the petitioners' actual pay was taken, notionally adding DA at the rate of 28 % for the pre-revised pay.

6. The said mode of computation was made as laid down in Ext.P2 G.O.(P) No.30/2021/Fin dated 12.02.2021. Clause 2.2 of Ext.P2 Government Order dated 12.02.2021 reads as follows:

"2.2. In the case of employees who retired from service on or after 01.07.2019 and whose pre-revised pay forms part of average emoluments for pension, their pay in the pre-revised scale shall be enhanced notionally by adding DA at 28%. In the case of those having the eligibility of full pension, and if the pension calculated at the time of retirement is less than 50% of the revised scale of pay from which they retired, 50% of the minimum of the revised scale of pay (Minimum Assured Pension) will be ensured. For those who are not eligible for full pension, the proportion of full pension based on the length of qualifying service shall be ensured. The above provision is applicable in respect of whom pre-revised pay forms part of average emoluments consequent on availing LWA upto four months during the last ten months of service except those who avail LWA under Appendix XIIA, XIIB and XIIC."

2025:KER:20866 W.P.(C) No.35141/2023 : 24 : It is the implementation of the above mode for calculating average emoluments, which has resulted in payment of comparatively reduced pension to the petitioners.

7. In effect, the petitioners contend that they have been receiving pension at the rates lesser than those Teachers who retired before 01.07.2019 and those Teachers who retired on or after 01.04.2020. Their pension is therefore liable to be re-fixed. The petitioners also claim 6% interest for the arrears of pension.

8. Special Government Pleader (Finance) entered appearance and resisted the writ petition on behalf of the respondents. The Special Government Pleader submitted that the pension was fixed strictly as per Ext.P2 Government Order dated 12.02.2021. The issue raised by the petitioners arose because of the implementation of the 11 th Pay Commission Recommendations with effect from 01.07.2019. Whenever pay scales are revised, the Government will have to 2025:KER:20866 W.P.(C) No.35141/2023 : 25 : necessarily fix cut off dates. Fixation of cut off dates for the purpose of revision of pay and allowances / pension has been upheld by the Hon'ble Apex Court in various judgments. If there is any anomaly subsisting after the implementation of Ext.P2, the same can be considered by the Government if it is raised before the competent authorities.

9. The respondents further submitted that an employee who retired before 01.07.2019 will get fitment benefit on pay revision. The fitment benefit cannot be granted on both pay and pension at a time, from the State's Consolidated Fund. The employees who retired on or before 30.06.2019 are eligible for fitment benefit on pension revision. The petitioners retired after 01.07.2019. Since they are beneficiaries of Pay Revision, they will get fitment benefit during their Pay Revision.

10. It is in such circumstances, for calculating the last 10 months emoluments for re-fixing the pension of employees, who retired on or after 01.07.2019, their pre-revised 2025:KER:20866 W.P.(C) No.35141/2023 : 26 : pay was increased by notionally adding Dearness Allowances admissible as on 30.06.2019. The petitioners have already enjoyed those benefits while pay has been fixed in accordance with the general Pay Revision 2019. Government Pleader relied on the judgment of this Court in W.P.(C) No.29017 of 2009 and connected cases wherein this Court held as follows:

"One has to only visualise what would have been the position if the pay revision was made effective on the date; now given retrospective effect from. The petitioner's on retirement after the pay revision would have to be fixed pension on the basis of last emoluments drawn, computing the average of last 10 months pay drawn. The DA applied would only be that applicable in the respective months. There can be no adoption of the DA fixed under the AICPI and merged with the DA, for a particular month to an earlier month. Such an exercise would be permissible only if there is a revision of the DA with retrospective effect. There being no such ground raised, the petitioners claim is devoid of merit. There could, hence be no revision ordered of the pension drawn by the petitioners and the writ petitions would stand dismissed finding the claim to be devoid of merit."

11. Government Pleader further relied on the judgment of the Hon'ble Apex Court in Union of India v. P.N.Menon [AIR 1994 SC 2221] wherein the Apex Court held 2025:KER:20866 W.P.(C) No.35141/2023 : 27 : that whenever any revision takes place a cut off date becomes imperative because the benefit has to be allowed within the financial resources available with the Government. There is nothing wrong in fixing a date from which the added benefit is conferred on the petitioners. The Government Pleader also relied on the judgment of the Hon'ble Apex Court in Government of Andhra Pradesh and others v. N.Subbarayudu and others [(2008) 14 SCC 702].

12. I have heard the learned counsel for the petitioner and the learned Special Government Pleader representing the respondents.

13. Perusing the pleadings, I find that the anomaly in pension amounts of those who retired before 01.07.2019 and after 31.03.2020 arose because in the case of those who retired between 01.07.2019 and 31.03.2020, the last ten months emoluments which is the basis of computation of the pension amount included salary received by them in the pre-revised 2025:KER:20866 W.P.(C) No.35141/2023 : 28 : scale also, which is obviously lesser. To make up the loss, the Government decided to notionally enhance the pre-revised scale by 28% D.A. for the purpose purpose of computation of pension. However, the enhancement so given was insufficient to bring their pension at par with those who retired earlier than 01.07.2019 and those who retired after 31.03.2020.

14. Considering the pleadings and hearing the arguments, I find that an identical issue came up for consideration before a Division Bench of this Court in O.P.(KAT) No.438 of 2022. That was a case relating to implementation of 8th Pay Commission Recommendations which were accepted as per Government Order dated 17.03.2006. In the said case, the persons who have retired from service subsequent to 01.07.2004 and prior to 31.03.2005 received a lesser pension vis-a-vis their counterparts, who retired prior to 01.07.2004 and after 31.03.2005.

2025:KER:20866 W.P.(C) No.35141/2023 : 29 :

15. The Division Bench of this Court considered the matter and came to the conclusion that enhancing DA by 59% to that category of employees have not made their pension equal to other pensioners who retired prior to and after the period in question. The petitioners in O.P.(KAT) No.438 of 2022 also were persons whose average emoluments were calculated on computing the salary received by them for the last 10 months, which included receipt of wages on the basis of pre- revised rates as well as revised rates.

16. Taking into consideration the various judgments pronounced by the Hon'ble Apex Court, O.P.(KAT) No.438 of 2022 was disposed of with the following observations:

"In the light of the above authoritative pronouncements of the Apex Court, the legal position is well settled that creation of a class within a class, especially when there exists no rational nexus between the class so constituted and object sought to be achieved by such intra-classification within the class, is surely impermissible in law. In the instant facts, we notice that as between pensioners who constitute a class, another class is created - though not intentionally but by default - amongst the retirees who has retired between 1.7.2004 and 31.3.2005, with a deleterious consequence that they are compelled to draw a 2025:KER:20866 W.P.(C) No.35141/2023 : 30 : pension lesser than those who have retired prior to 01.07.2004 and subsequent to 31.03.2005. The resultant situation is squarely in the teeth of the prohibition in Article 14 of the Constitution, as also, the dicta laid down in D.S.Nakara and SPS Vains (supra). We cannot therefore approve the logic/reasoning adopted by the Tribunal in refusing relief to the petitioners. It is true that pay revision orders are issued based on the recommendations of an expert body. However, for that reason, such orders cannot be completely insulated from judicial review, especially when implementation of the recommendations, vide orders like Annexure-A2, results in formation of a class within a class and discriminating the specie class from the genus, for a differential treatment to the detriment of the former."

Going through the Division Bench judgment in O.P.(KAT) No.438 of 2022, I find that the facts involved in O.P.(KAT) No.438 of 2022 and in this writ petition are similar.

17. Government Pleader submitted that the Division Bench judgment in O.P.(KAT) No.438 of 2022 will result in huge financial burden to the Government and therefore the Government proposes to file a Review Petition before the Hon'ble Apex Court, since the SLP filed by the State has already been dismissed. Government Pleader further submitted that if there are any anomalies arising pursuant to the 2025:KER:20866 W.P.(C) No.35141/2023 : 31 : implementation of Ext.P2, then there are provisions to resolve those anomalies and if the petitioners raise their grievances, it can be considered.

18. I find that as on date, the issue agitated by the petitioners in this writ petition is covered by the Division Bench judgment of this Court in O.P.(KAT) No.438 of 2022. Therefore, the writ petition is disposed of with the following directions:

i) The Government shall re-fix the pension of the petitioners within a period of three months from the date of receipt of a copy of this judgment by adopting an appropriate scale / enhancing DA appropriately, ensuring that such pension is not lesser than the pension received by the employees who retired prior to 01.07.2019 and after 01.04.2020.

ii) The petitioners would be entitled to consequential benefits together with arrears of 2025:KER:20866 W.P.(C) No.35141/2023 : 32 : pension, which the respondents shall pay within a period of three months from the date of receipt of a copy of this judgment, together with interest at the rate of 6% per annum.

Sd/-

N. NAGARESH JUDGE SR 2025:KER:20866 W.P.(C) No.35141/2023 : 33 : APPENDIX OF WP(C) 35141/2023 PETITIONER'S EXHIBITS:

Exhibit P1 TRUE COPY OF THE RELEVANT EXTRACT OF THE G.O[P] NO.27/2021/FINANCE DATED 10/2/2021 Exhibit P2 TRUE COPY OF THE G.O.[P] NO.30/2021/FINANCE DATED 12/2/2021 Exhibit P3 TRUE COPY OF THE COMPARATIVE CHART SHOWING THE PENSION DETAILS OF THE PETITIONERS Exhibit P4 TRUE COPY OF THE LETTER NO.PM/2/6- 7/2020-2021/15826/1 DATED 12/4/2021 Exhibit P5 TRUE COPY OF THE ORDER IN G.O.[P] NO.
211/2011/FIN. DATED 7/5/2011 Exhibit P6 TRUE COPY OF THE LETTER NO.PM/2/6- 150/11-12/4 DATED 7/6/2011 ISSUED BY THE SENIOR ACCOUNT OFFICER OF THE 4TH RESPONDENT TO THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE LETTER NO. PM/2/6- 150/11-12 DATED 3/4/2012 ISSUED BY THE ACCOUNTS OFFICER OF THE 4TH RESPONDENT TO THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE ORDER IN G.O.[P] NO.230/2012/FIN. DATED 19/4/2012 Exhibit P9 TRUE COPY OF THE G.O.[P] NO.45/2016/FIN.
DATED 2/4/2016 Exhibit P10 TRUE COPY OF THE G.O.[P] NO.59/2019/FIN.
DATED 22/5/2019.