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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(v) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

(v)the management of inland mechanically propelled vessels, harbour crafts, fishing trawlers, coastal navigation seamanship, fishing technology, elementary mathematics and science;