Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(21) in Karnataka Samskrita Vishwavidyalaya Act, 2009 (21)to do such acts and other things, whether incidental to the power or aforesaid or not, as may be required in order to promote the objectives of the University;
