Allahabad High Court
Ramesh Kumar Singh And Others vs State Of U.P. And Others on 19 July, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39308 of 2011 Petitioner :- Ramesh Kumar Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Vikas Budhwar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List in the next cause list i.e. on 25.7.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 19.7.2011 OP