Patna High Court - Orders
Hassan Muzahid vs The Bihar State Electricity Board & Ors on 13 January, 2015
Author: Sharan Singh
Bench: Sharan Singh
Patna High Court LPA No.778 of 2014 (5) dt.13-01-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.778 of 2014
In
Civil Writ Jurisdiction Case No. 17405 of 2008
======================================================
Hassan Muzahid
.... .... Appellant/s
Versus
The Bihar State Electricity Board & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Zaki Haider
For the Respondent/s : Mr. Vinay Kirti Singh
======================================================
CORAM: HONOURABLE MR. JUSTICE I.A.ANSARI
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE I.A.ANSARI)
5 13-01-2015Let this case be placed before appropriate Division Bench without one of us (Chakradhari Sharan Singh,J.), under the present heading.
(I. A. Ansari, J) (Chakradhari Sharan Singh, J) A.I./-
U