Madras High Court
M/S.Magma Fincorp Limited vs M/S. Thiruchitambalam Projects ... on 29 July, 2020
Author: N. Sathish Kumar
Bench: N.Sathish Kumar
Application No.670 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 29.07.2020
CORAM:
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
Application No. 670 of 2018
M/s.Magma Fincorp Limited,
registered office at
Magna House, No.24, Park Street,
Kolkata-700 016.
Branch office at
Navin's Presidium, 7A, B-Block,
New No.17-19, Old No.103,
Nelson Manickam Road,
Chennai-600 029.
represented by its Senior Executive Legal,
Mr.S.Godson Vinokaran ... Applicant
Vs.
1. M/s. Thiruchitambalam Projects Limited,
Old No.19, New No.50,
Bhagirathi Ammal Street, Pin-600 017
Having registered office at
No.126, Thiruchittambalam Building K.P.Road,
Chettikulam Junction, Nagercoil-629 001.
And also corporate office at
No.26/56, Balakrishnan Street,
Arya Gowda Road, West Mambalam,
Chennai-600 033.
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Application No.670 of 2018
2. Mr.S.K.Revimaniyen
3. Chellathurai Suresh
4. NRN Selvarajan
5. Sudar Kodi Ravi
6. Managing Director,
Electronics Corporation of Tamil
Nadu Limited,
692, M.H. U. Complex, II Floor,
Anna Salai, Nandanam,
Chennai-600 035.
7. Executive Director,
Engineering Projects India Ltd.,
3D, EC Chambers,
92, GN Shetty Road, T.Nagar,
Chennai-600 017.
8. Chief Engineer,
Tamil Nadu Police Housing
Corporation Ltd.,
No.132, E.V.R.Salai,
(Poonamallee High Road)
Kilpauk, Chennai-600 010.
9. Managing Director,
Chennai Metro Rail Limited,
Admin Building,
CMRL Depot, Poonamallee High Road,
Koyambedu, Chennai-600 107.
Tamil Nadu, India. ... Respondents
PRAYER: Application filed under Order XIV Rule 8 of O.S.Rules r/w
Sec.9(2)(b) of the Arbitration and Conciliation Act, 1996, praying to issue a
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Application No.670 of 2018
prohibitory order prohibiting the respondents 6 to 9/Garnishees from
making any payment to the respondents 1 to 5 and prohibit the respondents
1 to 5 from receiving any funds from the Garnishees and direct the
respondents 6 to 9 /garnishees to deposit a sum of Rs.34,59,648/-
approximately lying in their hands to the credit of the above application.
For Applicant : Mr.V.Balasubramani
For Respondents
For R1 : Mrs. R.Indumathy
For R2, R4 & R5 : Mr.E.C.Ramesh
For R6 : M/s.King & Patridge
For R9 : Mr.Jayesh B.Dolia
ORDER
The learned counsel appearing for the applicant seeks to withdraw this application and he has sent an endorsement through e-mail to that effect.
2. In view of the submission of the learned counsel appearing for the applicant and endorsement made, this application is dismissed as withdrawn.
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