Bombay High Court
Gujarat State Road Transport Board, Thr ... vs Yousufmiya @ Yousuf Noormiya Shaikh And ... on 10 January, 2019
Author: P.R. Bora
Bench: P.R. Bora
903-908-await
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
903 CIVIL APPLICATION NO.12971 OF 2017
IN RC/385/2016
JAYSING SANTRAM KHEDKAR AND OTHERS
VERSUS
NEW INDIA INSURANCE CO. THR ITS MANAGER AND OTHERS
...
904 CIVIL APPLICATION NO.13138 OF 2017
IN FAST/13321/2017
BHAGAWAT NARSU SONTAKKE AND ANR
VERSUS
M/S KHANDOBA TRANSPORT PROP. VIMAL D SURYAVANSHI AND
ANR
...
905 CIVIL APPLICATION NO.15506 OF 2017
IN FAST/42227/2017
UNITED INDIA INSURANCE CO. LTD. THR ITS ADMINISTRATIVE
OFFICER
VERSUS
VITTHAL NAGNATHRAO DHAGE AND ORS
...
906 FIRST APPEAL NO.2909 OF 2018
ICICI LOMBARD GENERAL INSURANCE CO. LTD. THR ITS LEGAL
MANAGER, AURANGABAD
VERSUS
SUMANBAI DAGA PATIL AND ORS
...
907 FIRST APPEAL NO.3588 OF 2018
GUJARAT STATE ROAD TRANSPORT BOARD, THR DEPOT
MANAGER, SURAT, GUJRAT
VERSUS
YOUSUFMIYA @ YOUSUF NOORMIYA SHAIKH AND ORS
...
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903-908-await
2
908 FIRST APPEAL NO.3595 OF 2018
WITH CA/6174/2015 IN FA/3595/2018 WITH FA/3596/2018
WITH CA/6162/2015 IN FA/3596/2018 WITH FA/3597/2018
WITH FA/3598/2018 WITH CA/6166/2015 IN FA/3598/2018
WITH FA/3599/2018 WITH CA/6168/2015 IN FA/3599/2018
WITH FA/3600/2018 WITH CA/6170/2015 IN FA/3600/2018
WITH FA/3601/2018 WITH CA/6172/2015 IN FA/3601/2018
THE GODAVARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION THR THE EXE ENGINEER
VERSUS
RAJU PANDITRAO SURYAWANSHI AND OTHERS
....
Advocates for the respective parties are present
....
CORAM : P.R. BORA, J.
DATED : 10 th JANUARY, 2019 PER COURT:-
1. Await service.
2. Await Record and Proceedings.
3. Stand over after three weeks.
( P.R. BORA ) JUDGE Sudhir Rane ::: Uploaded on - 10/01/2019 ::: Downloaded on - 11/01/2019 07:15:53 :::