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Telangana High Court

Sama Anitha vs Pedda Amberpet Municipality on 28 June, 2024

Author: T. Vinod Kumar

Bench: T. Vinod Kumar

        THE HON'BLE SRI JUSTICE T. VINOD KUMAR

              WRIT PETITION No.13411 OF 2024

ORDER:

Learned Counsel for the petitioner seeks permission of the Court to withdraw the Writ Petition with liberty to approach the appropriate authority to avail the remedies available to him in law.

2. Sri Ch.Jagannadha Rao, learned Standing Counsel appearing on behalf of respondent Nos.1 and 2, has no objection for withdrawal of the Writ Petition by the petitioner.

3. Granting liberty as sought, the Writ Petition is dismissed as withdrawn. No order as to costs.

Miscellaneous petitions, if any, pending in the Writ Petition, shall stand closed.

___________________ T. VINOD KUMAR, J Date: 28.06.2024 MRKR