Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 20 in The Orissa Ayurvedic Medicine Rules, 1960 20. An application for registration or enlistment shall be accompanied by a fee of Rs. 25 or Rs. 15 respectively for the first time and shall be in Form 'G'.
